Gujarat High Court
State Of Gujarat & vs Gamanbhai Maganbhai Patel & 18 on 3 March, 2016
Bench: R.Subhash Reddy, Anant S. Dave
C/LPA/139/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO. 139 of 2016
In SPECIAL CIVIL APPLICATION NO. 9382 of 2014
With
CIVIL APPLICATION NO. 1937 of 2016
In
LETTERS PATENT APPEAL NO. 139 of 2016
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STATE OF GUJARAT & 1....Appellant(s)
Versus
GAMANBHAI MAGANBHAI PATEL & 18....Respondent(s)
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Appearance:
MR DHAWAN JAYSWAL ASST. GOVERNMENT PLEADER for the
Appellant(s) No. 1 - 2
MR MEHUL SARAD SHAH with MR SALIL M THAKORE, CAVEATOR for
the Respondent(s) No. 18
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH
REDDY
and
HONOURABLE MR.JUSTICE ANANT S. DAVE
Date : 03/03/2016
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Heard learned Assistant Government Pleader for the appellants and learned advocate for the respondents.
Dismissed. Reasons by a separate order (R. SUBHASH REDDY, CJ) Page 1 of 2 HC-NIC Page 1 of 2 Created On Wed Mar 09 00:36:11 IST 2016 C/LPA/139/2016 ORDER (ANANT S.DAVE, J.) SMITA Page 2 of 2 HC-NIC Page 2 of 2 Created On Wed Mar 09 00:36:11 IST 2016