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Gujarat High Court

State Of Gujarat & vs Gamanbhai Maganbhai Patel & 18 on 3 March, 2016

Bench: R.Subhash Reddy, Anant S. Dave

                 C/LPA/139/2016                                            ORDER




               IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  LETTERS PATENT APPEAL NO. 139 of 2016

               In SPECIAL CIVIL APPLICATION NO. 9382 of 2014

                                    With
                     CIVIL APPLICATION NO. 1937 of 2016
                                     In
                   LETTERS PATENT APPEAL NO. 139 of 2016
         =============================================
         ==
                     STATE OF GUJARAT & 1....Appellant(s)
                                   Versus
               GAMANBHAI MAGANBHAI PATEL & 18....Respondent(s)
         =============================================
         ==
         Appearance:
         MR DHAWAN JAYSWAL ASST. GOVERNMENT PLEADER for the
         Appellant(s) No. 1 - 2
         MR MEHUL SARAD SHAH with MR SALIL M THAKORE, CAVEATOR for
         the Respondent(s) No. 18
         =============================================
         ==

          CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH
                 REDDY
                 and
                 HONOURABLE MR.JUSTICE ANANT S. DAVE

                                  Date : 03/03/2016

                              ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Heard learned Assistant Government Pleader for the appellants and learned advocate for the respondents.

Dismissed. Reasons by a separate order (R. SUBHASH REDDY, CJ) Page 1 of 2 HC-NIC Page 1 of 2 Created On Wed Mar 09 00:36:11 IST 2016 C/LPA/139/2016 ORDER (ANANT S.DAVE, J.) SMITA Page 2 of 2 HC-NIC Page 2 of 2 Created On Wed Mar 09 00:36:11 IST 2016