Delhi High Court - Orders
Cox And Kings Global Services Pvt. Ltd vs Union Of India on 1 November, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~44 & 45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5052/2020 & CM APPL. 18230/2020(Interim Relief)
CM APPL. 35895/2022(Direction), CM APPL.
41435/2022(Vacation Of Stay)
COX AND KINGS GLOBAL SERVICES PVT. LTD.
..... Petitioner
Through: Ms. Shruti Arora, Adv.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Kirtiman Singh, CGSC
with Mr. Waize Ali, Ms. Vidhi
Jain, Ms. Kunjala Bhardwaj,
Mr. Madhav Bajaj, Advs. for
UOI.
Mr. Rajshekhar Rao, Sr. Adv.
with Mr. Jasmeet Singh, Mr.
Saif Ali, Mr. Pushpendra Singh
Bhadoriya, Mr. Divjat Singh
Bhatia, Ms. Mansi Sood, Mr.
Areeb Amanullah, Mr.
Mahinder Singh, Advs. for R-2.
45
+ W.P.(C) 5613/2020 & CM APPL. 20344/2020(Interim Relief)
CM APPL. 33616/2021(Direction)
WORLD COMPLIANCE TECHNOLOGIES PVT LTD
.... Petitioner
Through: Mr. Jasmeet Singh, Mr. Saif
Ali, Mr. Pushpendra Singh
Bhadoriya, Mr. Divjat Singh
Bhatia, Mr. Mahinder Singh,
Advs.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Kirtiman Singh, CGSC
with Mr. Waize Ali, Ms. Vidhi
Jain, Ms. Kunjala Bhardwaj,
Mr. Madhav Bajaj, Advs. for
UOI.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:02.11.2022
15:45:32
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 01.11.2022 List again on 21.12.2022.
YASHWANT VARMA, J. NOVEMBER 1, 2022 neha Signature Not Verified Digitally Signed By:NEHA Signing Date:02.11.2022 15:45:32