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[Cites 0, Cited by 0] [Section 115B(1)] [Section 115B] [Entire Act]

State of Goa - Subsection

Section 115B(1)(v) in The Goa Panchayat Raj Act, 1994

(v)the Block Development Officer of the respective Block/Taluka shall be the Member-Secretary of the Taluka Panchayat: