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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(4) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

(4)The Secretary of the Board shall prepare, at the end of every quarter, an estimated cash inflow and outflow statement for the next quarter and accordingly invest the amounts lying to the credit of savings Bank accounts in fixed deposit for appropriate period which yield higher rate of interest.