Supreme Court - Daily Orders
Varsha M Ankalgi vs Viral Rameshbhai Bardoli on 25 October, 2019
ITEM NO.9 REGISTRAR COURT. 2 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. SURINDER S. RATHI
IA 145055/2019, in Transfer Petition(s)(Civil) No(s). 2326/2019
VARSHA M ANKALGI Petitioner(s)
VERSUS
VIRAL RAMESHBHAI BARDOLI Respondent(s)
(IA No.145055/2019-STAY APPLICATION
IA No. 145055/2019 - STAY APPLICATION)
Date : 25-10-2019 These matters were called on for hearing today.
For Petitioner(s)
Ms. Supreeta Sharanagouda, AOR
Mr. Sharanagouda Patil,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Appearance: Ms. Supreeta Sharanagouda, Ld. Counsel is present on behalf of the petitioner.
Delay in filing spare copy is condoned. Registry to issue notice to the sole respondent urgently. List again on 13.1.2020.
SURINDER S. RATHI Registrar Signature Not Verified MG Digitally signed by MADHU GROVER Date: 2019.10.26 12:54:53 IST Reason: