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Supreme Court - Daily Orders

Varsha M Ankalgi vs Viral Rameshbhai Bardoli on 25 October, 2019

     ITEM NO.9                          REGISTRAR COURT. 2               SECTION XVI-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR SH. SURINDER S. RATHI

     IA 145055/2019, in Transfer Petition(s)(Civil)                  No(s).    2326/2019

     VARSHA M ANKALGI                                                   Petitioner(s)

                                                    VERSUS

     VIRAL RAMESHBHAI BARDOLI                                           Respondent(s)

     (IA No.145055/2019-STAY APPLICATION
      IA No. 145055/2019 - STAY APPLICATION)

     Date : 25-10-2019 These matters were called on for hearing today.



     For Petitioner(s)
                                       Ms. Supreeta Sharanagouda, AOR
                                       Mr. Sharanagouda Patil,Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Appearance: Ms. Supreeta Sharanagouda, Ld. Counsel is present on behalf of the petitioner.

Delay in filing spare copy is condoned. Registry to issue notice to the sole respondent urgently. List again on 13.1.2020.

SURINDER S. RATHI Registrar Signature Not Verified MG Digitally signed by MADHU GROVER Date: 2019.10.26 12:54:53 IST Reason: