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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(b) in The M.P. Borstal Rules, 1960

(b)The Director of Industries in the case of industrial operations and the Director of Agriculture in the case of agricultural operations shall depute officers of their respective departments to inspect the Borstal Institution, from time to time, and submit a report to the Inspector General of Prisons.