Lok Sabha Debates
Introduction Of The Prevention And Punishment Of The Crime Of Genocide Bill, ... on 26 February, 2016
Sixteenth Loksabha an> Title: Introduction of the Prevention and Punishment of the Crime of Genocide Bill, 2016.
श्री कीर्ति आज़ाद (दरभंगा): महोदय, मैं प्रस्ताव करता हूं कि जनसंहार अपराध का निवारण करने तथा दंड देने के लिए एक तंत्र की स्थापना करने का उपबंध करने वाले विधेयक को पुरःस्थापित करने की अनुमति दी जाए।
HON. DEPUTY SPEAKER: The question is:
“That leave be granted to introduce a Bill to provide to establish a mechanism for prevention and punishment for the crime of genocide and for matters connected therewith.” The motion was adopted.
श्री कीर्ति आज़ाद:महोदय, मैं विधेयक को पुरःस्थापित भी करता हूं।
15.40 hours