Supreme Court - Daily Orders
Principal Commissioner Of Service Tax ... vs Pawan Cargo Forward Pvt. Ltd. on 17 October, 2022
Bench: Aniruddha Bose, Vikram Nath
ITEM NO.47 COURT NO.13 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 276-277/2020
PRINCIPAL COMMISSIONER OF SERVICE TAX CHENNAI I Appellant(s)
VERSUS
PAWAN CARGO FORWARD PVT. LTD. Respondent(s)
(FOR ADMISSION and IA No.197411/2019-EX-PARTE STAY and IA
No.197412/2019-CONDONATION OF DELAY IN FILING APPEAL and IA
No.197413/2019-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 197411/2019 - EX-PARTE STAY)
Date : 17-10-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE VIKRAM NATH
For Appellant(s) Mr. Sanjay Jain, Ld. ASG
Mr. Padmesh Mishra, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Syed Abdul Haseeb, Adv.
Mr. H.R. Rao, Adv.
Mr. Tanya Aggarwal, Adv.
Mr. Mukesh Kumar Maroria, AOR
For Respondent(s) Mr. Arvind P. Datar, Sr. Adv.
Mr. Rahul Unnikrishnan, Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
Mr. Siddharth Vasudev, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Rejoinder affidavit may be filed by the appellant within three weeks.
List after four weeks on NMD.
Signature Not Verified(JATINDER KAUR) Digitally signed by GEETA AHUJA Date: 2022.10.22 (VIDYA NEGI) SENIOR PERSONAL ASSISTANT 13:06:56 IST Reason: ASSISTANT REGISTRAR