Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 18 in Tamil Nadu Rights of Persons with Disabilities Rules, 2018 18. Salary and allowances of the State Commissioner. - The salary and allowances of the State commissioner shall be the salary and allowances as admissible to a Secretary to the Government.
