Gujarat High Court
Sabarkantha District Coop. Purchase & ... vs The State Of Gujarat on 27 June, 2019
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/14663/2007 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 14663 of 2007
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SABARKANTHA DISTRICT COOP. PURCHASE & SALES UNION LTD & 1
other(s)
Versus
THE STATE OF GUJARAT & 2 other(s)
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Appearance:
MS NAYANA M PATEL(2498) for the Petitioner(s) No. 1,2
MR AMIT BAROT, AGP for the Respondent(s) No. 1
RULE SERVED BY DS(65) for the Respondent(s) No. 1,2,3
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 27/06/2019
ORAL ORDER
Learned Advocate Mr.Nayana Patel for the petitioners, upon written instructions of the petitionerÂUnion, seeks permission to withdraw the present petition. The permission, as sought for, is granted. Present petition is dismissed as withdrawn.
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