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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(4) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(4)The voter after marking a tendered ballot paper in the polling compartment and folding it shall, instead of putting it into the ballot box, give it to the Presiding Officer, who shall place it in a cover specially kept for the purpose.