Allahabad High Court
Jagdish Narain Khanna And Others vs Union Of India And Others on 12 January, 2010
Court No. - 29 Case :- WRIT - A No. - 24580 of 2007 Petitioner :- J agdish Narain Khanna And Others Respondent :- Union Of India And Others Petitioner Counsel :- Pradeep Chandra Respondent Counsel :- A.S.G.I.,Prakash Padia,S.K.Mishra Hon'ble Satya Poot Mehrotra,J.
Hon'ble Kashi Nath PandeV.J. On prayer made by Sri Pradeep Chandra, learned counsel for the petitioners, the case is directed to be listed in the next cause list. Order Date :- 12.1.2010 Ajeet