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State of Punjab - Section

Section 10 in The Punjabi University Act, 1961

10. Authorities of the University.

- The following shall be the authorities of the University, namely :-
(i)the Senate,
(ii)the Syndicate,
(iii)the Academic Council,
(iv)the Faculties,
(v)the Boards of Studies, and
(vi)such other authorities as may be declared by the Statutes to be the authorities of the University.