Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Riece Begum vs . Rafi Ahmed Khan & Others on 24 October, 2024

Author: Virender Singh

Bench: Virender Singh

Riece Begum Vs. Rafi Ahmed Khan & Others RSA No. 96 of 2024 24.10.2024 Present: Mr. Vijay Panchta, Advocate, for the appellant.

Mr. Anil Kapoor, Advocate vice Mr. Nimish Gupta, Advocate for respondents No.1 to 3. None for respondents No.6 and 7.

Notices could not be issued to respondents No.4 and 5, as necessary steps have not been taken. Let needful be done within a period of seven days from today.

Thereafter, notice be issued to respondents No.4 and 5 for 12th December, 2024.

(Virender Singh) Judge October 24, 2024 (ps)