Himachal Pradesh High Court
Riece Begum vs . Rafi Ahmed Khan & Others on 24 October, 2024
Author: Virender Singh
Bench: Virender Singh
Riece Begum Vs. Rafi Ahmed Khan & Others RSA No. 96 of 2024 24.10.2024 Present: Mr. Vijay Panchta, Advocate, for the appellant.
Mr. Anil Kapoor, Advocate vice Mr. Nimish Gupta, Advocate for respondents No.1 to 3. None for respondents No.6 and 7.
Notices could not be issued to respondents No.4 and 5, as necessary steps have not been taken. Let needful be done within a period of seven days from today.
Thereafter, notice be issued to respondents No.4 and 5 for 12th December, 2024.
(Virender Singh) Judge October 24, 2024 (ps)