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State of Gujarat - Section

Section 112 in Gujarat Prohibition Act, 1949

112. Privilege of drawing toddy from trees belonging to Government.

- The privilege of drawing toddy from trees the right to which vests in the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws, Order, 1950.] Government may be disposed of [*] [The word 'annually' was deleted, by Bombay 22 of 1960, Section 73.] by auction or otherwise on such terms as the Collector deems fit.