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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(3) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

3.1The payment of Pension/Gratuity/Family Pension commuted value of Pension/death gratuity/life time arrears of pension shall be made only under authorisation issued by the Controller.