Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of West Bengal - Subsection Section 14(1)(a) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001 (a)on the secretary or any director or other principal officer of the company, society or association of individuals, as the case may be, or