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[Cites 0, Cited by 0] [Section 257] [Entire Act]

State of Rajasthan - Subsection

Section 257(5) in Rajasthan Land Revenue (Land Records) Rules, 1957

(5)The Inspecting Officer should also see that the prescribed rainfall book is in good condition and the entries are made carefully and neatly. He should also verify that the rainfall observer knows how to make entries in the various rainfall returns for local and Central Government authorities.