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State of Rajasthan - Section

Section 27 in The Rajasthan Industrial Disputes Rules, 1958

27. Decision by majority.

- All questions arising for decision at any meeting of Board or Court, save where the Court consists of one person shall be decided by a majority of the votes of the members thereof (including the Chairman) present at the meeting. In the event of an equality of votes, the Chairman shall also have a casting vote.