Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79(6)] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(6)(a) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(a)in the case of liquid extracts or tinctures the beginning of the panning in the evaporators or the addition of the solvent in the percolators;