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[Cites 0, Cited by 0] [Section 211] [Entire Act]

State of Odisha - Subsection

Section 211(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)notwithstanding the provisions of Rule 210 the following precautions are observed at the places of transporting, handling, storage and use of such explosives, namely :-
(i)prohibition of smoking, namely lights and other sources of ignition in the vicinity where explosives are handled, stored and used;
(ii)to keep safe distance and to use non-sparking tools while opening packages containing explosives;
(iii)to stop the use of explosives and handling thereof while the weather conditions are not suitable for such use or handling;