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[Cites 0, Cited by 1] [Section 33EEC] [Entire Act]

Union of India - Subsection

Section 33EEC(c) in The Drugs And Cosmetics Act, 1940

(c)manufacture for sale or for distribution, any Ayurvedic, Siddha or Unani drug, except under, and in accordance with the conditions of, a licence issued for such purpose under this Chapter by the prescribed authority: