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State of Rajasthan - Section

Section 17 in The Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955

17. Authority for conducting the examination and syllabus.

(1)The examination shall be conducted by the Commission in accordance with the syllabus prescribed in Schedule II:Provided that the syllabus may be revised by Government from time to time as it may deem fit in consultation with the Commission.
(2)Subject to the provision of sub-rule (1) the Commission may, in consultation with Government, hold a combined examination for recruitment to the Service and to any other service or services.