Gujarat High Court
Mohmad Said Alias Baba Primus S/O Abdul ... vs State Of Gujarat on 21 December, 2020
Author: Sonia Gokani
Bench: Sonia Gokani
C/SCA/11431/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 11431 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 11062 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 14868 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 10714 of 2020
With
R/SPECIAL CIVIL APPLICATION NO. 12524 of 2020
==========================================================
HARESH @ HARI CHANDRAKANT BRAHAMAKSHATRIYA
Versus
STATE OF GUJARAT
==========================================================
Appearance:
MR JA ADESHRA(107) for the Petitioner(s) No. 1
ADVANCE COPY SERVED TO GOVERNMENT PLEADER/PP(99) for the
Respondent(s) No. 1
RULE SERVED(64) for the Respondent(s) No. 1,2,3
==========================================================
CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI
Date : 21/12/2020
ORAL ORDER
Learned advocates on the petitioners' side have been heard fully. Learned Assistant Government Pleader needs to be heard.
All the matters to be posted on 23.12.2020 as due to paucity of time today, the hearing could not take place.
(SONIA GOKANI, J) MISHRA AMIT V./Bhoomi Page 1 of 1 Downloaded on : Mon Jan 04 21:47:49 IST 2021