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State of Chattisgarh - Section

Section 55 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

55. Treasury to verify daily remittances.

- The treasury officer will verify from the account scroll received from the Government Business Branch of the authorised Bank the details of the daily remittances of Stamp Duty made by the Central Record keeping Agency into the Government account referred to in rule 20, and will send a verified hard copy of the details of daily remittances to the Superintendent of Stamps.Chapter-XIV Delegation of Powers