Allahabad High Court
M/S New Life Education Society vs The Chief Commissioner Of Income Tax And ... on 3 February, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- WRIT TAX No. - 1212 of 2009 Petitioner :- M/S New Life Education Society Respondent :- The Chief Commissioner Of Income Tax And Another Petitioner Counsel :- Siddhatth Pathak Respondent Counsel :- C.S.C. (Income TaX),B.Agarwa1 Hon'ble Ra°es Kumar,J.
Hon'ble Subhash Chandra Ni2am.J. For the reasons stated in Writ Petition (Tax) No. 1210 of 2009, the present writ petition stands dismissed. Order Date :- 3.2.2010 MK/