Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 107 in Bihar Minor Mineral Rules, 2017 107. Trial by the Court. - In terms of the powers conferred under Section 30C of the Act, all offences punishable under this Act shall be tried by the Court of Sessions.
