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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(4)(a) in Bihar State School Teachers and Employees Disputes Redressal Rules, 2013

(a)Summoning and enforcing the attendance of persons and compel them to give oral or written evidence on oath and to produce documents and things;