Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(4)(ii) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(ii)The assistance shall be available to the spouse of a member who had valid membership at the time of occurrence of the fatal accident.