Andhra Pradesh High Court - Amravati
M/S Tata Projects Limited vs Rashtriya Ispat Nigam Limited Rinl on 22 November, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
HIGH COURT OF ANDHRA PRADESH MAIN CASE No: Commercial Court Appeal No.12 of 2024 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
6. 22.11.2024 NJS, J & JS, J At the request made on behalf of learned counsel for cross objector, list the matter on 06.12.2024.
_________ NJS, J ________ JS, J sj SL. DATE ORDER OFFICE NO. NOTE