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Andhra Pradesh High Court - Amravati

M/S Tata Projects Limited vs Rashtriya Ispat Nigam Limited Rinl on 22 November, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

HIGH COURT OF ANDHRA PRADESH MAIN CASE No: Commercial Court Appeal No.12 of 2024 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE

6. 22.11.2024 NJS, J & JS, J At the request made on behalf of learned counsel for cross objector, list the matter on 06.12.2024.

_________ NJS, J ________ JS, J sj SL. DATE ORDER OFFICE NO. NOTE