Section 74(2)(a) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978
(a)subject to the provisions of this Act and the approval of the Chancellor,-(i)make provisional Statutes necessary for constituting the aforesaid authorities and regulating the procedure at their meetings and the transaction of their business ;(ii)draw up any rules that may be necessary for regulating the method of election to the aforesaid authorities ;