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Allahabad High Court

Bhupendra Singh vs State Of U.P. And 2 Others on 16 February, 2022

Author: Ajai Tyagi

Bench: Ajai Tyagi





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 250 of 2018
 

 
Applicant :- Bhupendra Singh
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Rama Shankar Mishra
 
Counsel for Opposite Party :- G.A.,Shashank Shekhar
 

 
Hon'ble Ajai Tyagi,J.
 

Sri Rama Shankar Mishra, learned counsel for the applicant is present.

Call for record of the court below.

List on 21.03.2022.

Order Date :- 16.2.2022 PS