Allahabad High Court
Bhupendra Singh vs State Of U.P. And 2 Others on 16 February, 2022
Author: Ajai Tyagi
Bench: Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 250 of 2018 Applicant :- Bhupendra Singh Opposite Party :- State Of U.P. And 2 Others Counsel for Applicant :- Rama Shankar Mishra Counsel for Opposite Party :- G.A.,Shashank Shekhar Hon'ble Ajai Tyagi,J.
Sri Rama Shankar Mishra, learned counsel for the applicant is present.
Call for record of the court below.
List on 21.03.2022.
Order Date :- 16.2.2022 PS