Bombay High Court
Ms. Sana Aspi Irani Lr Of Late Mrs. Perviz ... vs Sorabji Byramji Bhabha Sanatorium ... on 9 September, 2025
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL/CRIMINAL JURISDICTION
COMMON ORDER
CORAM: MADHAV J. JAMDAR, J. DATE: 09 SEPTEMBER 2025 P.C.:
Due to paucity of time, matters from Sr. Nos. 38 to 92 (except Sr. Nos. 45,74,83 and 92) are adjourned to the respective dates as given below:
Sr. Nos. Due Dates Sr. Nos. Due Dates 39-45 15/09/2025 52-70 22/09/2025 46-51 16/09/2025 71-91 23/09/2025 Ad-interim relief, if any, granted earlier, to continue till then.
If any ad-interim or interim reliefs, operative until today, are in force and the matter, though scheduled to be listed today, has not been listed, such ad-interim or interim reliefs shall stand extended until the next date of listing.
[MADHAV J. JAMDAR, J.]
Digitally
signed by
ARJUN
ARJUN VITTHAL
VITTHAL KUDHEKAR
KUDHEKAR Date:
2025.09.09
19:39:34
+0530
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