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State of Uttar Pradesh - Section

Section 19 in The United Provinces Agriculturists Relief Act 1934

19. [ Return of deposit] [Republished by section 27(1) of U.P. Act XIII of 1940, except in its application to mortgages made before the commencement of that Act].

- If the application is rejected, the Court shall return to the applicant the money deposited by him.