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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(2)(c) in The Water (Prevention And Control Of Pollution) Act, 1974

(c)the fees and allowances to be paid to such members of a committee of the State Board as are not members of the Board under sub-section (3) of section 9;