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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Assam - Subsection

Section 23(d) in Assam Science & Technology University Act, 2009

(d)to make recommendations to the Executive Council for the institution of posts of teachers required for the Post-Graduate courses under the University and for the recognition of persons as teachers for any other course, and regarding their emoluments duties, and terms and conditions of their services;