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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(c) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014

(c)is, in the opinion of the Government, unfit to continue in the office by reason of infirmity of mind or body.