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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(1)(a) in The West Bengal Panchayat Act, 1957

(a)the offences specified in Schedule III or a case transferred to the Nyaya Panchayat under sub-section (2) of section 71, and