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State of Kerala - Section

Section 287 in Kerala Municipality Act, 1994

287. [ Consideration of Budget Estimate by the Council. [Substituted by Act 14 of 1999, w.e.f. 24-3-1999.]

- The budget estimate prepared by the Standing Committee for finance shall be laid by its Chairman before the Council for its approval before the end of the first-week of March at a special meeting of the Council after an introductory address of the Chairperson regarding the developmental and welfare activities intended to be undertaken and implemented by the Municipality.]