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State of Tamilnadu - Section

Section 14 in Tamil Nadu Educational Rules

14.

Indian Members who are undergraduates and are certified by the Superior-General or the Vicar-General concerned to have completed their Novitiate and Juniorate will be permitted to appear for the Secondary Grade Training School Leaving Certificate Examination as private candidates and on passing will be ranked as trained Secondary Grade Teachers.All Catholic Priests, other than those who are members of the Society of Jesus, who are certified by the Superior-General or the Vicar-General concerned to have undergone during their ecclesiastical training the course of studies, theoretical and practical, prescribed for the Secondary Grade Training in this State will be permitted to appear for the Secondary Grade Training School Leaving Certificate Examination as private candidates and on passing, will be ranked as Trained Secondary Grade Teachers. Graduate members from among such priests can become Collegiate Trained Teachers by passing the B.T. or B.Ed. Degree examination after undergoing training in a Training College.The Director of School Education will evaluate teachers7 diplomas as certificates issued by an authority Indian or foreign outside this State.Qualifications of The Staff