Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] State of Rajasthan - Subsection Section 109(b) in Rajasthan Civil Services (Pension) Rules, 1996 (b)die while on duty, due to a result of attack by or during action against extremists, anti-social elements, etc.
