Section 26A(4) in The Punjab Minimum Wages Rules, 1950
(4)If the employee loses his card, the employer shall, on payment of [ten paise] [Substituted by Government of Punjab Notification No. GSR 130/C.A.11/48/S.30/Amd.(6)/79, dated 3.9.1979.] provide him within a week with another card duly completed from his record.]