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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(1)(c) in The Port Of New Mangalore Rules, 1976

(c)Place of marking. - The gross weight shall be marked on two sides of the heavy package so that in whatever position the package is placed, the marking is easily visible.