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[Cites 0, Cited by 0] [Section 30(30)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(30)(iii) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005

(iii)Procurement of initial capital spares in the original scope of work, subject to ceiling specified in Regulation 30.1;