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State of Tamilnadu - Section

Section 38 in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

38.

Where the area of the building or place exceeds 1,000 square feet at least one special exit per 500 square feet of additional space shall be provided at suitable distances. The special exit or exits shall be total of 48 square feet for every 500 square feet of additional space.