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Himachal Pradesh High Court

Jai Lal Kaushal vs . State Of H.P. & Ors. on 12 April, 2022

Bench: Sabina, Satyen Vaidya

Jai Lal Kaushal vs. State of H.P. & Ors.

.

CWPOA No. 3248 OF 2020.

12.04.2022 Present: Mr. Maan Singh, Advocate, for the petitioners.

Mr. Anil Jaswal, Additional Advocate General for the respondents.

Admitted.

                         r           to              (Sabina)
                                                      Judge

                                                 (Satyen Vaidya)
                                                     Judge.


12th April, 2022.

(jai) ::: Downloaded on - 12/04/2022 20:12:26 :::CIS