Himachal Pradesh High Court
Jai Lal Kaushal vs . State Of H.P. & Ors. on 12 April, 2022
Bench: Sabina, Satyen Vaidya
Jai Lal Kaushal vs. State of H.P. & Ors.
.
CWPOA No. 3248 OF 2020.
12.04.2022 Present: Mr. Maan Singh, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General for the respondents.
Admitted.
r to (Sabina)
Judge
(Satyen Vaidya)
Judge.
12th April, 2022.
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