Section 10 in Rajasthan Municipalities (Recall of Chairperson) Rules, 2012
10. Preparation of result sheet of counting.
- After the completion of the counting of votes; the Returning Officer shall prepare the result in such Form as may be specified by the State Election Commission, containing the following information, namely: -(i)number of valid votes given in favour of proposal of recall;(ii)number of valid votes given against proposal of recall;(iii)number of votes declared invalid; and(iv)number of tendered votes.
