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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(20) in Telangana Exhibition of Films On Television Screen Through Video Cassette Recorders (Regulation) Act, 1993

(20)"Video Cassette Recorder" means a cinematograph for the purpose of giving cinematograph exhibition of films recorded on video cassette tape including VCDs and DVDs of recording or exhibition;