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Himachal Pradesh High Court

Lovely vs . State Of H.P. on 6 September, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Lovely vs. State of H.P. .

Cr.MPM No.1989 of 2023 06.09.2023 Present: Mr. Naresh Kaul, Advocate, for the petitioner.

Mr. Raj Kumar Negi, Additional Advocate General, for the respondent.

of Learned Additional Advocate General prays for and rt is granted two weeks' further time to file status report.

As prayed for, list on 25.09.2023.

( Sushil Kukreja ) September 06, 2023 Judge (subhash) ::: Downloaded on - 06/09/2023 21:59:21 :::CIS