Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(1) in Jammu and Kashmir Legal Services Authorities Act, 1997

(1)It shall be the duty of the District Authority to perform such of the functions of the State Authority in the District as may be delegated to it from time to time, by the State Authority.